(1.) These are the first application of the applicant under Sec. 438 of Cr.P.C. for grant of anticipatory bail in connection with Crime No.434/2021 registered at Police Station: Taal, Ratlam for the offences under Ss. 420 of the IPC, 339-C of the MP Municipalities Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN