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LAWS(MPH)-2022-1-237
BETAIL SINGH Vs. STATE OF MADHYA PRADESH
Decided On January 28, 2022
Betail Singh
Appellant
V/S
STATE OF MADHYA PRADESH
Respondents
JUDGEMENT
(1.) This first application under Sec. 439 of Cr.P.C. has been filed for grant of bail.
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