LAWS(MPH)-2022-1-227

DINESH RAYAKWAR Vs. STATE OF MADHYA PRADESH

Decided On January 27, 2022
Dinesh Rayakwar Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) This first application under Sec. 439 of Cr.P.C. has been filed for grant of bail.