VINOD KUMAR NAMDEV Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) This is the second application under Sec. 439 of the Cr.P.C. for grant of bail. Applicant Vinod Kumar Nemdev was arrested on 17/1/2022 in connection with Crime No.705/2020 registered at Police Station Waidhan, District Singrouli (MP) for the offence punishable under Ss. 399, 402 of the IPC and Sec. 25(1)(B) of the Arms Act..