(1.) At the outset learned counsel for the applicant submitted that he has filed an application (I.A.No.3460/2022) for grant of temporary bail to the applicant to attend the 13th ceremony of his father, who died on 16/2/2022, so he does not wish to press the bail application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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