AWDHESH AHIRWAR Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) This is third application filed under Sec. 439 of Cr.P.C. for grant of bail. The second application was dismissed by the Coordinate Bench of this Court by order dtd. 27/10/2021 passed in M.Cr.C. No.52862/2021 as withdrawn. As the Hon'ble Judge has been transferred, therefore, this application has been placed before this Court.