(1.) This second application under Sec. 439 of Cr.P.C. has been filed for grant of bail. The first application was dismissed by a detailed order dtd. 14/12/2021 passed in M.Cr.C.No.60422/2021 with liberty to revive the prayer after undergoing some reasonable period of detention.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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