HEMANT KATARE Vs. O.P.S. BHADORIYA

Referred Judgements :-

B. SUNDARA RAMI REDDY VS. ELECTION COMMISSION OF INDIA AND OTHERS [REFERRED TO]
RAJ NARAIN V. INDIRA NEHRU GANDHI [REFERRED TO]
INAMATI MALLAPPA BASAPPA VS. DESAI BASAVARAJ AYYAPPA [REFERRED TO]
BALWAN SINGH VS. LAKSHMI NARAIN [REFERRED TO]
MOHAN SINGH VS. BHANWARLAL [REFERRED TO]
AMIN LAL VS. HUNNA MAL [REFERRED TO]
HAR SWARUP VS. BRIJ BHUSAN SARAN [REFERRED TO]
MOHAN RAJ VS. SURENDRA KUMAR TAPARIA [REFERRED TO]
K VENKATESWARA RAO VS. BEKKAM NARASIMHA REDDI [REFERRED TO]
SAMANT N BALKRISHNA VS. GEORGE FERNANDEZ [REFERRED TO]
DWARKA PRASAD MISHRA VS. KAMAL NARAYAN SHARMA [REFERRED TO]
JYOTI BASU VS. DEBI GHOSAL [REFERRED TO]
F A SAPA VAIVENGA SAIKAPTHIANGA ZALAWMA LALHUTHANGA VS. SINGORA:ZONUNTHARA:HRANGTHASANGA:T ROZAMA:ROMANA [REFERRED TO]
SETHIROOPLAL VS. MALTITHAPAR MRS [REFERRED TO]
RAMPARTAPCHANDEL VS. CHAUDHARY LAJJA RAM [REFERRED TO]
GADNIS BHAWANI SHANKAR VS. FALERIO EDUARDO MARTINHO [REFERRED TO]
PATANGRAO KADAM VS. PRITHAVIRAJ SAYAJIRAO YADAV DESHMUKH [REFERRED TO]
MICHAEL B FERNANDES VS. C K JAFFER SHARIEF [REFERRED TO]
CHATURBHUJ CHUNNILAL VS. ELECTION TRIBUNAL KANPUR [REFERRED TO]
COMRADE KALLAPPA LAXMAN MALABADE VS. PRAKASH KELLAPPA AWADE [REFERRED TO]