(1.) Heard with the aid of case diary.
(2.) Learned counsel for the applicants seeks leave of the Court to withdraw the instant bail application on behalf of applicant No.2 - Sandeep.
(3.) Prayer accepted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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