LAWS(MPH)-2022-2-179

STATE OF MADHYA PRADESH Vs. DHANNALAL

Decided On February 17, 2022
STATE OF MADHYA PRADESH Appellant
V/S
DHANNALAL Respondents

JUDGEMENT

(1.) Heard on IA no.1125/2022, which is an application filed under sec. 5 of the Limitation Act.