BADAL PARDI Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) Case diary is available.

(2.) This first application under Sec. 439 of Cr.P.C. has been filed for grant of bail.

(3.) The applicant has been arrested on 16/3/2022 in connection with Crime No.200/2022 registered at Police Station - Excise (Cantt) District - Guna for offence under Sec. 34 (2) of Excise Act.