(1.) This is first application of the applicant under Sec. 439 of Cr.P.C. for grant of bail in connection with Crime No.14/2022 registered at Police Station Maxi District Shajapur for the offences under Sec. 34 (2) of Excise Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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