(1.) This is first application under Sec. 438 of the Cr.P.C. for grant of anticipatory bail who is apprehending his arrest in connection with case Crime No.361/2021 registered at Police Station Badi, District Raisen (M.P.) for offences punishable under Ss. 307, 323, 294 and 506/34 of I.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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