(1.) Heard on I.A. No.7471/2021, an application under Sec. 5 of Limitation Act seeking condonation of delay in filing the review petition.
(2.) There is a delay of about two years in filing the Review Petition.
(3.) The delay in filing the Review Petition is hereby condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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