(1.) XXXXXX.
(2.) LET the default be made good within seven days, failing which this petition shall stand dismissed automatically without further reference to the bench.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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