(1.) Appellant to take steps for service on respondents no. 1, 3 and 4 within a period of one week by R.A.D. Interim order dated 20.6.2012 to continue till the next date of hearing.
(2.) Be listed for hearing in the last week of October, 2012. Certified copy as per rules.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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