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LAWS(MPH)-2012-9-359
KRISHNALAL VERMA Vs. SHRI P.C. RATHORE
Decided On September 07, 2012
Krishnalal Verma
Appellant
V/S
Shri P.C. Rathore
Respondents
JUDGEMENT
(1.) AS prayed by Learned Counsel for the respondents, list after four weeks.
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