LAWS(MPH)-2012-9-440

MATHURA PRASAD HARISHCHANDRA Vs. UCO BANK

Decided On September 18, 2012
Mathura Prasad Harishchandra Appellant
V/S
UCO BANK Respondents

JUDGEMENT

(1.) XXXXXXXXX.

(2.) LIST this matter on Friday (21.9.2012). Till next date no coercive action be taken against the petitioner. Certified copy as per rules.