(1.) XXXXXX.
(2.) PETITIONER is heard on admission. Learned counsel for the petitioner submits that by communication dated 18.11.2010 on petitioner's request he was attached to Chanderi and by Annexure P -1 attachment is cancelled for no valid reason.
(3.) LIST on Thursday (20.9.2012).
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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