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LAWS(MPH)-2012-8-384
NATHURAM THAKRE Vs. THE STATE OF MADHYA PRADESH
Decided On August 22, 2012
Nathuram Thakre
Appellant
V/S
The State of Madhya Pradesh
Respondents
JUDGEMENT
(1.) LAWYERS are abstaining the work.
(2.) Perused the record.
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