OM PRAKASH Vs. STATE OF M P

JUDGEMENT

(1.) SHRI Sanjay Kumar Sharma, Advocate for the applicant.

(2.) SHRI Pramod Pachori, Public Prosecutor for the respondent/State.

(3.) THIS is first application under Section 439 Cr.P.C. by the applicant for grant of bail. Applicant has been arrested in connection with crime No. 58/2012, registered at Police Station Sabalgarh, District Morena (M.P u/Ss. 304B & 498A read .) with Section 34 of IPC, on 05/04/2012, since when applicant is in judicial custody.