TORAN SINGH Vs. IMRAT SINGH

Referred Judgements :-

SURJIT PAL V. PRABIR KUMAR SUN AIR 1986 CALCUTTA 220 AND HARI NANDAN AGRAWAL AND AND ANOTHER V. S.N. PANDITA [REFERRED TO]
MANOHAR LAL CHOPRA VS. RAI BAHADUR RAO RAJA SETH HIRALAL [REFERRED TO]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [REFERRED TO]
MOHAMMAD IDRIS VS. RUSTAM JEHANGIR BABUJI [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SKIPPER CONSTRUCTION CO PRIVATE LIMITED [REFERRED TO]
STATE OF MADHYA PRADESH VS. MANGILAL SHARMA [REFERRED TO]
POTTI VENKATA KASI VISWANADHAM VS. VALLABHA VYAS [REFERRED TO]
RAM CHARAN SIKDAR VS. JOGAMAYA BASU [REFERRED TO]
SUJIT PAL VS. PRABIR KUMAR SUN [REFERRED TO]
CENTURY FLOUR MILLS LIMITED VS. S SUPPIAH [REFERRED TO]
KOCHIRA KRISHNAN VS. JOSEPH DESOUZA [REFERRED TO]
MOHAMMAD VS. MOHAMMED HAJI [REFERRED TO]
PARUKUTTY AMMA VS. THANKAMMA AMMA [REFERRED TO]
HAMSA VS. GEORGE [REFERRED TO]
ANIL KUMAR VS. AFZAL ANEES [REFERRED TO]
PREMLAL VS. GOVERNMENT OF KERALA [REFERRED TO]
THAZHAPATTATHILLATH KRISHNAN NAMBOODIRI VS. THAZHAPATTATHILLATH DAMODARAN NAMBOODIRI [REFERRED TO]
MAGNA VS. RUSTAM [REFERRED TO]
Hari Nandan Agrawal and another VS. S.N. Pandita and others [REFERRED TO]