(1.)
(2.) LEARNED counsel for the applicant wants to withdraw the petition with a liberty to file appropriate proceedings. The petition is dismissed as withdrawn with the liberty as prayed for.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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