(1.) ADMIT . Call for case diary.
(2.) LEARNED counsel for the rival parties are heard.
(3.) NOTICE be issued to respondent no. 2 on payment of PF within three working days failing which this M.Cr.C. will stand rejected without reference to the Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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