(1.) Vishal Dhagat, learned counsel, for Petitioner.
(2.) Shri Rahul Jain, learned Dy. Advocate General, for the respondent Nos. 1, 2 and 5 to 10.
(3.) None for the respondents Nos. 3 and 4. Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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