LAWS(MPH)-2012-9-365

JAGDISH Vs. THE STATE OF MADHYA PRADESH

Decided On September 07, 2012
JAGDISH Appellant
V/S
The State of Madhya Pradesh Respondents

JUDGEMENT

(1.) ISSUE notice on admission as well as on I.A No. 17615/12, to respondents No.2 to 5 on payment of PF within seven clear working days by both the modes i.e. RAD as well as ordinary returnable within four weeks.