(1.) LEARNED counsel for the petitioner submits that there is compromise between the parties hence, the petitioner wants to withdraw this petition. Accordingly, this petition is dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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