(1.) HEARD on the question of admission and I.A.No.5857/2012, an application for grant of interim stay.
(2.) ISSUE notice of this revision and I.A., to the respondent on payment of Process Fee within seven days by registered A.D. The notices be made returnable within four weeks.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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