(1.) THE learned counsel for the petitioner prays for and is permitted to withdraw this petition.
(2.) The petition is accordingly disposed of as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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