LAWS(MPH)-2012-9-386

MUKESH SINGH Vs. THE STATE OF MADHYA PRADESH

Decided On September 10, 2012
MUKESH SINGH Appellant
V/S
The State of Madhya Pradesh Respondents

JUDGEMENT

(1.) PLEADINGS in the case are complete. Looking to the year of filing of the writ petition, list in the week commencing 5th November, 2012 for final disposal at motion stage.