(1.) HEARD.
(2.) ORDER dated 22.7.2011; whereby, the petitioner, a Sub Engineer in Krishi Upaj Mandi, Satna has been transferred in the same capacity to Regional Office, Mandi Board, Rewa is being assailed vide this petition.
(3.) PETITION fails and is hereby dismissed. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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