ASHOK KUMAR RAGHUVANSHI Vs. STATE OF M P

JUDGEMENT

(1.) Shri N.S. Kirar, Advocate for the petitioner. Shri Raghvendra Dixit Government Advocate and Smt. Nidhi Patankar, Deputy Government Advocate for the respondent Nos. 1 to 4 State.

(2.) Shri Yogesh Chaturvedi, Advocate for the respondent No. 5.

(3.) The petitioner has filed this petition praying for a direction to the respondents to the effect that the FDRs submitted by the petitioner, be accepted and also praying for issuance of any other relief as this Court may deem fit.