LAWS(MPH)-2012-12-180

GOVIND SINGH Vs. BANSHILAL SHOBHARAM PATIDAR AND ORS

Decided On December 11, 2012
GOVIND SINGH Appellant
V/S
Banshilal Shobharam Patidar And Ors Respondents

JUDGEMENT

(1.) Appellant by Mr. Manish Jain, advocate.

(2.) Respondent Nos. 1 and 2 by Mr. R. K. Shastri, advocate.

(3.) Respondent/Insurance Company by Mr. P. K. Gupta, advocate.