SATYAM PANDEY Vs. UNIVERSITY INSTITUTE OF TECHNOLOGY

JUDGEMENT

(1.) THE Order of the court was delivered by :

(2.) BARE facts necessary for adjudication of the above issue may be noted first.

(3.) THEY were admitted to the course of B.E. (Bachelor of Engineering) in. the academic session 2008-2009. Their parents being holder of green card, the petitioners were exempted from payment of fee under the policy of the State Government in vogue vide circular dated 17.10.07.