SMT. MAYABAI & ORS. Vs. DIGAMBAR KUMAR JAIN

JUDGEMENT

(1.) Defendants aggrieved by the order dated 3.8.2002 passed in Civil Suit no.33 -A/2002 by 12th Additional District Judge, Jabalpur has filed the present appeal.

(2.) Appellant no.1 and respondent are closely related. The genealogical tree showing the relationship is as under :

(3.) In view of the aforesaid genealogical tree, it is apparent that Mayadevi is cousin of rest of the parties and appellants 2, 3 and respondent are real brothers.