(1.) HEARD .
(2.) LEARNED counsel of the applicant has submitted that all the independant witnesses examined so far have not supported the prosecution case and were declared hostile. There is no allegation regarding seizure of commercial quantity of Ganja against him.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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