(1.) SHRI Shrivastava, learned counsel for the petitioner.
(2.) SHRI Zelavat, learned counsel for the respondent-bank, and Shri T. N. Singh, learned Deputy Advocate-General, for the State.
(3.) THEY are heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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