LAWS(MPH)-1991-1-11

CHAINSINGH DHOOLSINGH Vs. STATE OF MADHYA PRADESH

Decided On January 28, 1991
CHAINSINGH DHOOLSINGH Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) APPLICANT by Shri P. N. Mishra, Advocate.

(2.) STATE by Shri C. S. Dixit, Dy. Government Advocate.

(3.) THEY are heard.