(1.) THIS is an application under S. 64(3) of the ED Act, 1953 (hereinafter referred to as "the Act"), requiring the Tribunal to state the case and refer the following question or such questions of law as the Court may deem fit:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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