(1.) This is the application under Sec. 482 of Cr.P.C. read with Sec. 439 of the Cr.P.C. with the prayer that the order dtd. 21/5/2021, passed in M.Cr.C. No.24066/2021 whereby the applicant has been granted temporary bail for the period of six months be made absolute.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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