JAGDISH ARORA Vs. STATE OF M.P.

JUDGEMENT

(1.) Shri Prashant Singh, learned Senior Advocate with Shri Anvesh Shrivastava, counsel for the petitioners.

(2.) Shri P.K. Kaurav, learned Advocate General (through video conferencing) with Shri Swapnil Ganguly, Dy. Advocate General for the respondent/State.

(3.) This review petition arises from the impugned order dtd. 03.09.2021, passed in W.P. No. 16925/2021, whereby this Court dismissed the writ petition on the short ground that the petitioners have an equally efficacious alternative remedy by way of appeal to National Green Tribunal under Sec. 33-B of the Water Act.