(1.) This is first application under Sec. 439 of CrPC for grant of bail. The applicant has been arrested on 05/7/2021 in connection with crime No.76/2021 registered at Police Station G.R.P. Gwalior, District Gwalior for offence under Ss. 170, 171, 384, 419, 34 and 120-B of IPC.