LAWS(MPH)-2021-9-56

AYUSHI SHRIVASTAVA Vs. SUPERINTENDENT OF POLICE

Decided On September 07, 2021
Ayushi Shrivastava Appellant
V/S
SUPERINTENDENT OF POLICE Respondents

JUDGEMENT

(1.) Shri Mukesh Kulshrestha, Counsel for the applicant through video conferencing.

(2.) Shri A.K. Nirankari, Counsel for the respondent/State

(3.) This application under Sec. 482 of Cr.P.C. has been filed seeking the following relief: