LAWS(MPH)-2021-7-72

NEHA JAIN Vs. STATE OF MADHYA PRADESH

Decided On July 28, 2021
NEHA JAIN Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Shri Abhishek Gulatee, counsel for the applicant.

(2.) Shri Punit Shroti, Panel Lawyer for the State.

(3.) Shri Sitendra Kumar Vishwakarma, counsel for respondent No. 2.