LAWS(MPH)-2021-9-25

MANBAHOR PATEL Vs. MANAGING DIRECTOR

Decided On September 16, 2021
Manbahor Patel Appellant
V/S
MANAGING DIRECTOR Respondents

JUDGEMENT

(1.) Shri Ajeet Kumar Singh, learned counsel for the petitioner.

(2.) Shr Utkarsh Agrawal, learned counsel for the respondent No.1.

(3.) With the consent matter is heard finally.