LAWS(MPH)-2021-9-48

VICKY Vs. STATE OF M.P.

Decided On September 13, 2021
VICKY Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Shri Brijendra Singh, Counsel for the applicants.

(2.) Shri C.P. Singh, Panel Lawyer for the respondent/State.

(3.) Case diary is available.