LAWS(MPH)-2021-11-96

MANJU BAI Vs. STATE OF M.P.

Decided On November 29, 2021
MANJU BAI Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) This is the 5th application filed under sec. 439 Cr.P.C seeking bail in connection with Crime No.49/2020 registered at Police station - Moman Barodiya District - Shajapur for the offence punishable under sec. 302, 201 of I.P.C. The details of earlier bail applications as under: