LAWS(MPH)-2021-11-86

KAMLESH KUMAR SAHU Vs. STATE OF MADHYA PRADESH

Decided On November 23, 2021
KAMLESH KUMAR SAHU Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) This is the first bail application filed by the applicant under Sec. 439 of the Cr.P.C.