LAWS(MPH)-2021-9-55

GAYAPRASAD Vs. STATE OF M.P.

Decided On September 07, 2021
GAYAPRASAD Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Shri S.K. Tiwari, Counsel for the applicant through video conferencing.

(2.) Shri C.P. Singh, Counsel for the State.

(3.) Case diary is available.