LAWS(MPH)-2021-10-16

RENUKA Vs. STATE OF M.P.

Decided On October 08, 2021
RENUKA Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Mr. Sachin Parmar, learned counsel for the petitioner.

(2.) Ms. Bharti Lakkad, learned PL for the respondent - State.

(3.) Mr. Zenith Chhablani, learned counsel for the respondent - Objector.